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Allahabad High Court

Robin Singh @ Robin Singh Dhakre vs State Of U.P. And Anr on 18 March, 2020





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 2215 of 2020
 

 
Applicant :- Robin Singh @ Robin Singh Dhakre
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Amit Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.
 

Heard Sri Amit Srivastava, learned counsel for the applicant and Sri B.A. Khan, learned A.G.A. for the State.

This anticipatory bail application (u/s 438 Cr.P.C.) has been moved seeking bail in Case Crime No. 57 of 2020, under section 419, 420 IPC and 6, 10 o the Uttar Pradesh Public Examination (Prevention of Unfairmeans) Act, 1998, Police Station Vrindawan, District Mathura, during the pendency of investigation.

As per F.I.R., 18 persons named in the F.I.R., in their place eighteen other persons were appearing in the examination and all those have been arrested on the spot and were brought to the police station.

Learned counsel for the applicant has argued that between 12.1.2020 to 15.1.2020, accused-applicant was not well, medical certificate has been annexed at page 30 of the affidavit due to which, he could not appear in the examination. He has no knowledge as to who else was allowed to appear in his place. No recovery of his admit card has been made from alleged person, who was appearing on his behalf. He apprehends his imminent arrest. He has no criminal history. If released on bail, he would cooperate with the investigation.

Learned A.G.A. has vehemently opposed the prayer of grant of anticipatory bail.

Looking to the nature of offence , taking into consideration the gravity of accusation and there being possibility of his fleeing from justice, without expressing any opinion on the merits of the case, this Court does not find good ground for enlarging the applicant, Robin Singh @ Robin Singh Dhakre on anticipatory bail in this case.

The anticipatory bail application of the applicant Robin Singh @ Robin Singh Dhakre, is, accordingly, rejected.

Order Date :- 18.3.2020 A.P. Pandey