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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in Indian Medicine Central Council (Election) Rules, 1975

(2)[ If, after the counting of the votes is completed, an equality of votes is found to exist between any candidates, and the addition of one vote will entitle any of those candidates to be declared elected, the Returning Officer shall forthwith decided between those candidates by draw of lots and proceed as if the candidate on whom the lot falls had received an additional vote.] [Substituted by S.O. 532 (E), dated 15-9-1979.]