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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(1)(h) in Kerala Police Act, 2011

(h)regulating, in order to prevent obstruction, inconvenience, annoyance, risk, danger, injury etc. to passers-by or to the residents in the vicinity,–
(i)activities relating to places of public resort;
(ii)arrangements relating to public safety in streets, public places and buildings in such places;
(iii)the blasting of rocks;
(iv)any construction, repair or maintenance work;
(v)any commercial activities.