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State of Madhya Pradesh - Section

Section 237 in The M.P. Irrigation Rules, 1974

237.

A register of the [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] shall be maintained in the division, sub-division and Canal Deputy Collector's office in which all details from application to finalisation of [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] shall be maintained.