Section 48 in The M.P. Homoeopathy Council (General) Rules, 1976
48.
On the receipt of the resignation letter, the Registrar shall forthwith communicate the same to the President or Vice-President, as the case may be, and will circulate the copies of the resignation letter to all members and may summon a special meeting for consideration of the same or include it in the agenda of business of the ordinary meeting as may be directed by the President.
