Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(1)(e) in The Delhi Value Added Tax Act, 2004 (e)[ "business premises" includes- [[Substituted by DVAT (Amendment) Act, 2013 (05 of 2013), w.e.f. 12.09.2013. Earlier definition read as