Calcutta High Court (Appellete Side)
& Another vs State Of West Bengal & Others on 6 January, 2017
63 06.01.201 W.P. 28225 (W) of 2016 BD
7. J. Thomas & Associate Companies' Employees' Union & Another Vs State of West Bengal & Others Mr. Anant Kr. Shaw, Mr. Ravi Kr. Dubey.
... For Petitioners Mr. Tapas Kr. Adhikari.
... For State Let the affidavit of service filed in Court today be kept with the record.
The writ petition should be decided on affidavits. Let affidavit-in-opposition be filed within three weeks from date. Let the affidavit-in-reply thereto, if any, be filed within a week thereafter. Let this matter be listed for hearing in the Combined Monthly List of February, 2017 within the first 50 matters under that heading.
(Dr. Sambuddha Chakrabarti, J.)