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State of Rajasthan - Section

Section 31 in The Manual of Departmental Orders

31.

- Applications for sanction to rail motor cars, motor cycles, horses, carriage or other means for conveyance or camp equipment at Government expenses should be submitted in advance, and the specific grounds upon which the concession is asked for should be stated; it must be shown that the public interest would suffer if they were sent by road.Section VIIIMiscellaneousPromotions