Jammu & Kashmir High Court - Srinagar Bench
Azan Khurshid vs Ut Of J&K And Another on 18 October, 2024
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Regular
S. No. 6
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
HCP 178/2024
Azan Khurshid
... Petitioner/Appellant(s)
Through: Mr. Muzaffar Hamid, Advocate
V/s
UT of J&K and another
... Respondent(s)
Through: Mr. Ileyas Laway, GA
CORAM: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
18-10-2024 List this case on 22.10.2024 in terms of order dated 5.10.2024.
(JAVED IQBAL WANI) JUDGE Srinagar 18-10-2024 N Ahmad Nissar Ahmad Bhat I attest to the accuracy and authenticity of this document 21.10.2024 14:10