Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126(9)] [Section 126] [Entire Act] Union of India - Subsection Section 126(9)(d) in The Coal Mines Regulations, 2011 (d)the panel of competent persons for engagement as substitutes in the event of a regular supportsman or dresser absenting from duty; and