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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(e) in The Punjab Ministers Travelling Allowance Rules, 1953

(e)in addition to the concessions mentioned above, a Minister may, for a journey by rail, draw [full daily allowance] [Substituted for 'half daily allowance' by Punjab Government Notification No.GSR 38/EPA6/47/S.2-A, dated 10.4.1981.] for the days of departure from and arrival at headquarters.