Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] Union of India - Subsection Section 11B(ii) in The Tobacco Board Act, 1975 (ii)take up the construction and operation of a barn, unless he obtains a licence from the Board in accordance with the rules made under this Act.