Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Andhra Pradesh - Subsection Section 79(1)(c) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (c)Mark the name of the elector in the marked copy of the electoral roll to indicate that he has been allowed to vote.