Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act] Union of India - Subsection Section 43(3)(b) in The Limited Liability Partnership Act, 2008 (b)if the limited liability partnership makes an application that the affairs of the limited liability partnership ought to be investigated; or