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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(4)(b) in Karnataka Shops and Commercial Establishments Act, 1961

(b)It shall apply to any other area with effect from such date as the State Government may by notification specify which date shall not be earlier than the expiry of three months from the date of publication of such notification in the official Gazette.