Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of West Bengal - Subsection Section 24A(1) in The Bengal Agricultural Income-Tax Act, 1944 (1)Where a return has been furnished under section 24 the assessee shall pay the tax so payable within thirty days of furnishing the return].
