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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(3)The comments on the following matters shall be included in the certificate in Form XV, namely:-
(a)Moving and fixed dimensions;
(b)Strength of bridges or viaducts;
(c)Brake and communication;
(d)System of working;
(e)Electric traction equipment; and
(f)Type of rolling stock, proposed along with list of restrictions.