Rajasthan High Court - Jodhpur
Upasana Jeevan Raksha Sonography ... vs State Of Rajasthan And Ors on 29 November, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 6525/2018
Upasana Jeevan Raksha Sonography Centre
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondents
For Petitioner(s) : None present
HON'BLE MR. JUSTICE INDERJEET SINGH
Order 29/11/2018 None present for the petitioner. Let notices be further awaited for a period of two weeks.
(INDERJEET SINGH),J Ravi Kh./55 Powered by TCPDF (www.tcpdf.org)