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Rajasthan High Court - Jodhpur

Upasana Jeevan Raksha Sonography ... vs State Of Rajasthan And Ors on 29 November, 2018

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       S.B. Civil Writ No. 6525/2018

                                   Upasana Jeevan Raksha Sonography Centre
                                                                                          ----Petitioner
                                                                  Versus
                                   State Of Rajasthan And Ors.
                                                                                       ----Respondents


                                   For Petitioner(s)       :   None present




                                             HON'BLE MR. JUSTICE INDERJEET SINGH

Order 29/11/2018 None present for the petitioner. Let notices be further awaited for a period of two weeks.

(INDERJEET SINGH),J Ravi Kh./55 Powered by TCPDF (www.tcpdf.org)