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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(1)(i) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(i)the institution proposed is being established in a notified rural tribal area; and