Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in Rules and Orders in Force in Certain Districts 11. Any person infringing any of the above rules shall be to be punished with imprisonment for a term which may extend to six months or with fine which may extend to Rs. 500 or with both. (b)[ Under Sections 40 and 41]
