Delhi High Court - Orders
Emirates Shipping Line Fze (Erstwhile ... vs The Assistant Commissioner Of ... on 8 April, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7807/2024
EMIRATES SHIPPING LINE FZE (ERSTWHILE EMIRATES
SHIPPING LINE DMCEST) .....Petitioner
Through: Mr Vishal Kalra, Adv.
versus
THE ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE
1(2)(2), NEW DELHI .....Respondent
Through: Mr Puneet Rai, SSC, Mr Ashvini
Kumar and Mr Rishabh Nangia, SCs
and Mr Nikhil Jain, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 08.04.2025
1. The Division Bench has not assembled today as HMJ Vibhu Bakhru is on leave.
2. List on 16.04.2025.
BY ORDER (COURT MASTER) APRIL 08, 2025/tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/04/2025 at 21:20:17