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Delhi High Court - Orders

Emirates Shipping Line Fze (Erstwhile ... vs The Assistant Commissioner Of ... on 8 April, 2025

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7807/2024
                                                EMIRATES SHIPPING LINE FZE (ERSTWHILE EMIRATES
                                                SHIPPING LINE DMCEST)                       .....Petitioner
                                                                 Through: Mr Vishal Kalra, Adv.

                                                                                      versus

                                                THE ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE
                                                1(2)(2), NEW DELHI                          .....Respondent
                                                                Through: Mr Puneet Rai, SSC, Mr Ashvini
                                                                         Kumar and Mr Rishabh Nangia, SCs
                                                                         and Mr Nikhil Jain, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE TEJAS KARIA
                                                                 ORDER

% 08.04.2025

1. The Division Bench has not assembled today as HMJ Vibhu Bakhru is on leave.

2. List on 16.04.2025.

BY ORDER (COURT MASTER) APRIL 08, 2025/tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/04/2025 at 21:20:17