Gujarat High Court
Pucl Gujarat Chapter vs Chief Secretary - State Of on 12 September, 2013
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
PUCL GUJARAT CHAPTER THROUGH GENERAL SECRETARYV/SCHIEF SECRETARY - STATE OF GUJARAT C/CA/9358/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 9358 of 2013 In MISC.CIVIL APPLICATION NO. 3101 of 2012 In WRIT PETITION (PIL) NO. 216 of 2012 ================================================================ PUCL GUJARAT CHAPTER THROUGH GENERAL SECRETARY & 1....Applicant(s) Versus CHIEF SECRETARY - STATE OF GUJARAT & 1....Respondent(s) ================================================================ Appearance: MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2 MR KAMAL TRIVEDI ADVOCATE GENERAL WITH MR PK JANI GOVERNMENT PLEADER for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 12/09/2013 ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) After hearing the learned counsel for the parties, we allow this application and fix the matter being Misc. Civil Application No.3101 of 2012 in Writ Petition (PIL) No.216 of 2012 disposed of on 12th October 2012, tomorrow. Let the said Misc. Civil Application appear after fresh matters tomorrow.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) zgs Page 2 of 2