Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Sikkim - Subsection Section 88(a) in Sikkim Panchayat Act, 1993 (a)require in writing the production before him of any document of the supply of any information which he considers to be necessary for the proper conduct of the audit;
