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[Cites 0, Cited by 0] [Section 81I(6)] [Section 81I] [Entire Act]

State of Kerala - Subsection

Section 81I(6)(b) in Kerala Factories Rules, 1957

(b)data on accidents as well as data resulting from surveillance of the working environment and of the health of workers exposed to hazardous substances so far as the factory is concerned, provided that the Committee undertakes to use the date on a confidential basis and solely to provide guidance and advice on measures to improve the working environment and the health and safety of the workers.