Section 10 in The Indian Red Cross Society (Bengal Branch) Act, 1920
10. Associates. - (1) A person shall be an associate if he signifies his intention to become an associate and pays an annual subscription of Rupee I or a consolidated subscription of Rs. 50 to the funds of the Society.
(2)No associate shall be a member of the Society.(3)A person who was an associate immediately before the commencement of the Ordinance shall continue to be an associate.
