Andhra Pradesh High Court - Amravati
Markfed Agro Service Centre vs The State Of Andhra Pradesh, on 30 August, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.27554 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
01. 30.08.2022 KSR, J
Notice before admission. The learned
G.P. for Agriculture takes notice for the
respondents. Post after four weeks to enable the
learned G.P. to get instructions. Till such time, the petitioner is permitted to sell the fertilizers in the Old Nellore District according to his license.
_________ KSR, J GPJ