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Bengal Presidency - Section

Section 800 in Police Regulations, Bengal , 1943

800. Athletic club. [§12, Act V, 1861].

(a)Superintendents shall use every endeavour to promote the interest and participation of officers in athletic sports and games of all kinds. An athletic club shall be established at the headquarters of each district and, whenever possible, of each subdivision. An annual subsidy is granted by the Provincial Government for each headquarters club, and for certain Sub-divisional clubs (see regulation 1167).
(b)Superintendents shall encourage members and teams of police athletic clubs to take part in sports and games, friendly and competitive, with the general public. At such meetings when police are competing or attending in numbers as spectators, the Armed Inspector or another Inspector shall, whenever possible, be present and, in any case, a Sub-Inspector
II-Examination