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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(f) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

(f)"Director (Investigation)" means the person designated by the Chairperson as the Director of the investigation team of the Commission.