Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 93 in Kerala Town and Country Planning Act, 2016 93. Meetings of the Kerala Urban Art Commission. - The Kerala Urban Art Commission shall meet at such times and places and shall observe such procedure, as may be prescribed.
