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Patna High Court - Orders

The State Of Bihar & Ors vs Binit Kumar & Ors on 28 June, 2018

Bench: Chief Justice, Rajeev Ranjan Prasad

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.1702 of 2017
                                     In
               Civil Writ Jurisdiction Case No.9921 of 2017
======================================================
The State Of Bihar & Ors

                                                          ... ... Appellant/s
                                  Versus
Binit Kumar & Ors

                                                        ... ... Respondent/s
======================================================
                                    with
                  Letters Patent Appeal No. 125 of 2018
                                     In
               Civil Writ Jurisdiction Case No.7027 of 2017
======================================================
The State Of Bihar & Ors

                                                          ... ... Appellant/s
                                  Versus
Deepak Kumar & Anr

                                                        ... ... Respondent/s
======================================================
                                    with
                  Letters Patent Appeal No. 124 of 2018
                                     In
               Civil Writ Jurisdiction Case No.7597 of 2017
======================================================
The State Of Bihar & Ors

                                                          ... ... Appellant/s
                                  Versus
Ritesh Kumar Jha & Ors

                                                        ... ... Respondent/s
======================================================
                                    with
                  Letters Patent Appeal No. 123 of 2018
                                     In
               Civil Writ Jurisdiction Case No.1679 of 2017
======================================================
The State Of Bihar & Ors

                                                          ... ... Appellant/s
                                  Versus
Niraj Kumar

                                          ... ... Respondent/s
======================================================
 Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
                                             2/4




                                           with
                         Letters Patent Appeal No. 156 of 2018
                                            In
                     Civil Writ Jurisdiction Case No.19506 of 2016
       ======================================================
       The State Of Bihar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       Sarfaraz Ali & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 159 of 2018
                                            In
                      Civil Writ Jurisdiction Case No.8538 of 2016
       ======================================================
       The State Of Bihar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       Satendra Kumar

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 162 of 2018
                                            In
                      Civil Writ Jurisdiction Case No.9745 of 2017
       ======================================================
       The State Of Bihar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       Ajay Kumar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 163 of 2018
                                            In
                     Civil Writ Jurisdiction Case No.19392 of 2016
       ======================================================
       The State Of Bihar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       Raj Kumar & Ors

                                                 ... ... Respondent/s
       ======================================================
 Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
                                             3/4




                                           with
                         Letters Patent Appeal No. 157 of 2018
                                            In
                      Civil Writ Jurisdiction Case No.8726 of 2017
       ======================================================
       The State Of Bihar & Ors

                                                                     ... ... Appellant/s
                                               Versus
       Manoj Kumar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                     Letters Patent Appeal No. 1440 of 2015
                                         In
                  Civil Writ Jurisdiction Case No.21720 of 2014
       ======================================================
       Mukesh Kumar

                                                                     ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 1702 of 2017)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 125 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 124 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 123 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 156 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 159 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 162 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 163 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 157 of 2018)
       For the Appellant/s     :        Mr. Mritunjay Kumar ( Ac To Aag 6 )
       For the Respondent/s    :        Mr.
             Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
                                                         4/4




                   (In Letters Patent Appeal No. 1440 of 2015)
                   For the Appellant/s     :        Mr. Md.Imteyaz Ahmad
                   For the Respondent/s    :        Mr. Kumari Amrita
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                           and
                           HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                         ORAL ORDER

                   (Per: HONOURABLE THE CHIEF JUSTICE)

5   28-06-2018

As prayed for on behalf of some of the respondents, list these appeals on 10th of July, 2018.

L.P.A. No.1440 of 2015 be de-linked from the present batch of appeals and listed separately.

(Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) K.C.Jha/-

U