Patna High Court - Orders
The State Of Bihar & Ors vs Binit Kumar & Ors on 28 June, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1702 of 2017
In
Civil Writ Jurisdiction Case No.9921 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Binit Kumar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 125 of 2018
In
Civil Writ Jurisdiction Case No.7027 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Deepak Kumar & Anr
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 124 of 2018
In
Civil Writ Jurisdiction Case No.7597 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Ritesh Kumar Jha & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 123 of 2018
In
Civil Writ Jurisdiction Case No.1679 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Niraj Kumar
... ... Respondent/s
======================================================
Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
2/4
with
Letters Patent Appeal No. 156 of 2018
In
Civil Writ Jurisdiction Case No.19506 of 2016
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Sarfaraz Ali & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 159 of 2018
In
Civil Writ Jurisdiction Case No.8538 of 2016
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Satendra Kumar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 162 of 2018
In
Civil Writ Jurisdiction Case No.9745 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Ajay Kumar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 163 of 2018
In
Civil Writ Jurisdiction Case No.19392 of 2016
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Raj Kumar & Ors
... ... Respondent/s
======================================================
Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
3/4
with
Letters Patent Appeal No. 157 of 2018
In
Civil Writ Jurisdiction Case No.8726 of 2017
======================================================
The State Of Bihar & Ors
... ... Appellant/s
Versus
Manoj Kumar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1440 of 2015
In
Civil Writ Jurisdiction Case No.21720 of 2014
======================================================
Mukesh Kumar
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 1702 of 2017)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 125 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 124 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 123 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 156 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 159 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 162 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 163 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 157 of 2018)
For the Appellant/s : Mr. Mritunjay Kumar ( Ac To Aag 6 )
For the Respondent/s : Mr.
Patna High Court LPA No.1702 of 2017(5) dt.28-06-2018
4/4
(In Letters Patent Appeal No. 1440 of 2015)
For the Appellant/s : Mr. Md.Imteyaz Ahmad
For the Respondent/s : Mr. Kumari Amrita
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 28-06-2018As prayed for on behalf of some of the respondents, list these appeals on 10th of July, 2018.
L.P.A. No.1440 of 2015 be de-linked from the present batch of appeals and listed separately.
(Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) K.C.Jha/-
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