Section 21 in The Employees' Provident Funds Scheme, 1952
21. [ Opening of regional and other offices. [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]
- The Central Board may, [* * *][open such regional and local offices as it may consider desirable for the proper implementation of the Scheme. It may also define the functions and duties of the regional and local offices.
