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State of Tamilnadu - Section

Section 47 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

47. Penalty.

- Whoever copies or shoots films any protected monument or does any other act in contravention of any provision of this Chapter or of any permission or licence granted thereunder shall be punishable with fine, which may extend to Rs. 500 (five hundred rupees).