Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tripura - Subsection Section 11(xiii) in Tripura Value Added Tax Rules, 2005 (xiii)particulars of any registration certificate issued by the Registrar of Companies, Shillong or by any other registering authority in India in respect of such business;
