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State of Gujarat - Section

Section 2 in Gujarat University (Amendment) Act, 1973

2. Amendment of section 55 of Guj. 6 of 1973.- In section 55 of the Gujarat University (Amendment) Act, 1972, in sub-sections (2) and (3) each, for the words "six months" the words "eight months" shall be, and shall be deemed always to have been, substituted.