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Union of India - Section

Section 53 in The Companies (Amendment) Act, 2000

53. Amendment of section 142.- In section 142 of the principal Act,-(a) in sub- section (1), for the words" five hundred rupees", the words" five thousand rupees" shall be substituted;

(b)in sub- section (2), for the words" one thousand rupees", the words" ten thousand rupees" shall be substituted.