Delhi High Court - Orders
Smt. Shanti Devi Jain & Ors vs Smt. Mohini Devi & Ors on 12 May, 2026
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 178/1997
SMT. SHANTI DEVI JAIN & ORS. .....Plaintiffs
Through: Mr. Vineet Mehta and Mr. Mukul
Saluja, Advocates
versus
SMT. MOHINI DEVI & ORS. .....Defendants
Through: Mr. Rajesh Banati, Mr. Ashish
Sareen, Mr. Adil Asghar, Mr. Aditya Mishra and
Mr. Ankit Banati, Advocates for D3 to D5.
Mr. Sudhir Gupta, Ms. Sonali Arora and Mr.
Mehul Chaudhary, Advocates for D7.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 12.05.2026 CRL.M.A. 18899/2022, I.A. 10516/2022, I.A. 11958/2023, I.A. 49001/2024 and I.A. 2677/2025
1. Learned counsel appearing on behalf of the parties jointly submit that they would like to explore the possibility of settlement through mediation.
2. Accordingly, matter is referred to mediation under the aegis of Delhi of Delhi High Court Mediation and Conciliation Centre (SAMADHAN).
3. The parties are directed to appear before the Centre on 18.05.2026 at 03:00 PM.
4. List before the Court for reporting of settlement, if any, on 08.09.2026.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:14:21
5. The Organizing Secretary of the Centre is requested to appoint a senior mediator in the present matter.
VIKAS MAHAJAN, J MAY 12, 2026/jg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:14:21