Section 11 in Jammu and Kashmir Legal Services Authorities Act, 1997
11. Functions of Tehsil Legal Services Committee.
- The Tehsil Legal Services Committee may perform' all or any of the following functions, namely :-(a)co-ordinate the activities of legal services in the Tehsil ;(b)organise Lok Adalats within the Tehsil ; and(c)perform such other functions as the District Authority may assign to it.
