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[Cites 0, Cited by 0] [Section 14A(6)] [Section 14A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14A(6)(c) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(c)at such other places in or near the constituency as may be specified by him for the purpose.