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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(1)On receipt of an application under sub-section (1) of section 5, the Tribunal shall satisfy itself that-
(a)The application is complete; and
(b)The opposite party has, prima facie, an obligation to maintain the applicant in terms of section 4.