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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Small Industries Development Bank Of India (General Regulations), 2000*

(2)Meetings of any such committee may be convened by the Chairman of the committee from time to time at the head office of the Small Industries Bank, or at such other place in India as may be specified in the notice convening the meetings. Sufficient notice shall be given for such meetings.