Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(i) in International Financial Services Centres Authority Act, 2019

(i)"notification" means a notification published in the Official Gazette, and the expressions "notified" and "notify" shall be construed accordingly;