Section 4 in West Bengal Industrial Disputes Rules, 1958
4. Attestation of Application.
- The application and the statement accompanying it shall be signed(a)in the case of an employer by the employer himself or his authorised agent ;(b)in the case of Workmen, either by the President, Secretary or other officers of a registered Trade Union of the workmen concerned with the establishment or by five representatives of the workmen duly authorised in writing in this behalf by a majority of the workmen in the establishment present at a meeting held for the purpose :Provided that where five representatives of workmen are so authorised to sign an application ; a copy of the proceedings of the said meeting shall be attached with the said application.
