Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(d) in The Punjab Dowry Prohibition Rules, 2004 (d)He shall discharge his duties with due care, decorum, privacy and in a manner to uphold the dignity and harmony of family relationships.
