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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(3)Notwithstanding anything contained in sub-section (1) or sub-section (6) of Section 4, a member who has been removed under this section shall not be eligible for renomination as a member.