Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 234(2)] [Section 234] [Entire Act]

State of Tripura - Subsection

Section 234(2)(b) in Tripura Municipal Act, 1994

(b)to close or fill up such place or enclose it with a substantial wall or fence.