Section 4(e) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007
(e)[ Land falling within the radius of 10 meter of boundaries of right of way of underground pipeline of all companies. [Clauses (e) to (g) of Rule 4 added vide Notification No. F. 6(6) Revenue VI/92/Part IV/13 dated 15.5.2008, published in Rajasthan Gazette Part IV-C(I) dated 26-5-2008.]
