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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(5) in Rajasthan Panchayati Raj Act, 1994

(5)An appeal may be preferred under Sub-Section (4) within a period of 90 days from the date of the order appealed from and the time for obtaining a copy of such order shall be excluded from the said period.