Section 18(2)(i) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(i)admission is to be made on the basis of any entrance test, and procedure for such entrance test has started; or

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