Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Sikkim - Subsection Section 69(e) in The Sikkim Police Act, 2008 (e)to carry out any other policing task in respect of the village assigned by the District Superintendent of Police or by Station House Officer through general or special order.
