Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(1)(i) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(i)all other matters which by or under the provisions of this Act require to be specified by the Statutes.